Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 35 in The M.P. Factories Rules, 1962 35. Lighting. - Rules 36 to 39 shall come into force in respect of any class or description of factories, on such date as the State Government, may by notification in the Official Gazette, appoint in this behalf.
