Allahabad High Court
Banvari Lal Sharma vs State Of U.P. And 3 Others on 27 May, 2014
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 29475 of 2014 Petitioner :- Banvari Lal Sharma Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Bhupender Pal Singh Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned counsel for the petitioner wishes to correct the description of the petitioner. He is permitted to do so within 24 hours.
As prayed, put up tomorrow as fresh.
Order Date :- 27.5.2014 SKM