Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Banvari Lal Sharma vs State Of U.P. And 3 Others on 27 May, 2014

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29475 of 2014
 

 
Petitioner :- Banvari Lal Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bhupender Pal Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.
 

Learned counsel for the petitioner wishes to correct  the description of the petitioner. He is permitted to do so within 24 hours.

As prayed, put up tomorrow as fresh.

Order Date :- 27.5.2014 SKM