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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(h) in Assam State Acquisition of Zamindaries Act, 1951

(h)The procedure to be followed in determining the rents from buildings mentioned in sub-clause (iv) of section 11 and the particulars of any other income under sub-clause (v) of section 11 and the procedure for calculating the average income under the proviso to section 11 ;