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Allahabad High Court

State Of U.P. vs Athar Khan on 3 March, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1410 of 1994
 

 
Appellant :- State Of U.P.
 
Respondent :- Athar Khan
 
Counsel for Appellant :- Aga,Amar Saran,Shamsuddin Ahmad
 
Counsel for Respondent :- N.N. Singh
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A.

Learned A.G.A. prays for and is granted three weeks time to obtain the copy of the impugned judgment from the lower court's record received by this court within three weeks from today.

List on 26.03.2014.

Order Date :- 3.3.2014 Monika