Allahabad High Court
State Of U.P. vs Athar Khan on 3 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1410 of 1994 Appellant :- State Of U.P. Respondent :- Athar Khan Counsel for Appellant :- Aga,Amar Saran,Shamsuddin Ahmad Counsel for Respondent :- N.N. Singh Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A.
Learned A.G.A. prays for and is granted three weeks time to obtain the copy of the impugned judgment from the lower court's record received by this court within three weeks from today.
List on 26.03.2014.
Order Date :- 3.3.2014 Monika