Suresh Kumar vs State Through Eow Section-Iv, & Anr on 28 July, 2022

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Delhi High Court - Orders

Suresh Kumar vs State Through Eow Section-Iv, & Anr on 28 July, 2022

Bench: Talwant Singh

                      $~49
                      *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         W.P.(CRL) 1658/2022 & Crl.M.A.Nos.14523-24/2022
                                SURESH KUMAR                                      ..... Petitioner
                                                   Through:      Mr. Ranjan Gandhi, Advocate.

                                                   versus

                                STATE THROUGH EOW SECTION-IV, & ANR. ..... Respondents
                                                   Through:      Mr. Amol Sinha, ASC for State with
                                                                 Mr. Kshitiz Garg and Mr. Rahul
                                                                 Kochar, Advocates.
                                                                 SI Rahul Soni, PS EOW.
                                                                 Mr. Sanjay Gupta and Mr. Amol
                                                                 Sharma, Advocates for R-2.

                                CORAM:
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                                   ORDER

% 28.07.2022 Crl.M.A.No.14523/2022 (Exemption)

1. Allowed, subject to all just exceptions. W.P.(CRL) 1658/2022

2. This is a petition under Article 226 of the Constitution of India read with section 482 of Code of Criminal Procedure for issuance of a writ, order or direction inter-alia in the nature of writ of mandamus to the respondent to withdraw the lookout circular or a writ of certiorari for a direction to quash the lookout circular issued by the respondent and for interim protection from arrest.

W.P.(CRL) 1658/2022 Page 1 of 2 Signature Not Verified Signed By:HARIOM Signing Date:03.08.2022 16:06:17

3. Issue notice.

Crl.M.A.No.14524/2022

4. This is an application for stay of lookout circular. At this stage, I am not inclined to grant that indulgence. Notice to also be issued in the instant application.

5. List this matter on 27.09.2022.

TALWANT SINGH, J JULY 28, 2022/mr Click here to check corrigendum, if any W.P.(CRL) 1658/2022 Page 2 of 2 Signature Not Verified Signed By:HARIOM Signing Date:03.08.2022 16:06:17

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Delhi High Court - Orders