Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 123D] [Entire Act] NCT Delhi - Subsection Section 123D(b) in The Delhi Municipal Corporation Act, 1957 (b)revise any assessment where the information furnished in the return of self-assessment is found to be incorrect;
