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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(c) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(c)"Admission Overseeing Committee" means the committee constituted by the State Government under section 5 for regulating the admissions in private aided or unaided professional educational institutions;