Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 6 in Maharaja Agrasen University (Establishment and Regulation) Act, 2012 6. University to be self-financed. - The University shall be self-financed and it shall not be entitled to receive any grant or other financial assistance from the Government.
