(Sudipto Sen vs The State Of West Bengal & Ors.) on 15 January, 2014

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Calcutta High Court (Appellete Side)

(Sudipto Sen vs The State Of West Bengal & Ors.) on 15 January, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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70

15. 01. 2014 rrc W. P. 37754 (W) of 2013 (Sudipto Sen Vs. The State of West Bengal & Ors.) None appears.

The writ petition stands dismissed for default.

(Dipankar Datta, J.)