Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Shankar Mehar vs The State Of Madhya Pradesh on 3 October, 2018

                                                              1                       MCRC-38024-2018
                                The High Court Of Madhya Pradesh
                                          MCRC-38024-2018
                                         (SHANKAR MEHAR Vs THE STATE OF MADHYA PRADESH)

                      2
                      Indore, Dated : 03-10-2018
                               Shri N.J. Dave, learned counsel for the applicant.
                               Shri Rajesh Mali, learned Public Prosecutor for the respondent/State.

Case-diary is not available. Learned Public Prosecutor is directed to make available the case-diary on the next date of hearing positively.

List in the next week.

(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 2018.10.04 10:33:40 +05'30'