Madhya Pradesh High Court
Shankar Mehar vs The State Of Madhya Pradesh on 3 October, 2018
1 MCRC-38024-2018
The High Court Of Madhya Pradesh
MCRC-38024-2018
(SHANKAR MEHAR Vs THE STATE OF MADHYA PRADESH)
2
Indore, Dated : 03-10-2018
Shri N.J. Dave, learned counsel for the applicant.
Shri Rajesh Mali, learned Public Prosecutor for the respondent/State.
Case-diary is not available. Learned Public Prosecutor is directed to make available the case-diary on the next date of hearing positively.
List in the next week.
(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 2018.10.04 10:33:40 +05'30'