Section 131(3)(c) in The M.P. Municipal Accounts Rules, 1971

[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

(c)President in-Council- upto Rupees 2 lacs in the case of Municipal Council and in the case of Nagar Panchayat upto Rupees 1 lac.

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