Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Maharashtra - Subsection Section 103(2) in The Maharashtra Irrigation Act, 1976 (2)Every order passed under any provision of this Act for which no specific provision has been made shall be appealable to such officer as may be prescribed.
