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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)Any discrepancy detected during entry of the marks or at the stage of checking of the marks, such discrepancies shall be settled by cross-checking the actual marks on corresponding answer book vis-a-vis marks in the mark-lists. For this purpose the concerned custodian shall hand over the particular answer book to the Assistant Secretary on requisition under acknowledgement.