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Union of India - Section

Section 1 in Indian Tolls Act, 1851

1. Short title.

- This Act may be called the [Indian Tolls Act, 1851.] [Previously the short title under section 1 was repealed by the Repealing Act (14 of 1870), section 1 and schedule Part II but further it was reinforced by the Indian Short title Act (14 of 1897), section 2 and Schedule.]