Andhra Pradesh High Court - Amravati
N. Reddeppa Reddy Pedda Reddappa Reddy, vs N.C. Reddeppa Reddy Died, on 31 July, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.S.A No.1041 of 2011 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 31.07.2024 BSS, J I.A.No.1 of 2023 in S.A No.1041 of 2011 Learned counsel for the petitioners, Mr.S.S.Bhatt represented the case.
Learned counsel for R1/appellant, Mr.P.Rama Bhoopal Reddy represented the case and requested time to file counter-affidavit.
Notice to R2 and R3 is not yet served.
The learned counsel for the petitioners is permitted to take out personal notice to R2 and R3 through RPAD and file proof of service before the Registry within a period of four (4) weeks.
List the case on 11.09.2024, under the caption of "final hearing".
______ BSS,J I.A.No.2 of 2023 in S.A No.1041 of 2011 Learned counsel for the petitioners, Mr.S.S.Bhatt represented the case.
2Learned counsel for R1/appellant, Mr.P.Rama Bhoopal Reddy represented the case and requested time to file counter-affidavit.
Learned counsel for R1 shall file counter- affidavit before the Registry within three (3) weeks.
List the case on 11.09.2024, under the caption of "final hearing".
______ BSS,J I.A.No.3 of 2023 in S.A No.1041 of 2011 Learned counsel for the petitioners, Mr.S.S.Bhatt represented the case.
Learned counsel for R1/appellant, Mr.P.Rama Bhoopal Reddy represented the case and requested time to file counter-affidavit.
Learned counsel for R1 shall file counter- affidavit before the Registry within three (3) weeks.
List the case on 11.09.2024, under the caption of "final hearing".
______ BSS,J RSD