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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(k) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(k)"National Numbering Plan" means the National Numbering Plan, 2003 made by the Government of India, Ministry of Communication and Information Technology, Department of Telecommunications or any such plan subsequently made by it;