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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(f) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(f)to require any user to install a water-measuring device on any water-supply installation to properly administer ground water, where there is reason to believe that the user does not comply with the provisions of this Act, or for any other sufficient reason in the public interest: