Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(5) in The Haryana Prevention of Beggary Rules, 1972

(5)The Committee shall submit all its reports, recommendations and suggestions to the [ - ] [See Legislative supplementary Part III, dated 24th February, 1976.] Government for information and implementation.