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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

2.2Words d expressios used and not defined in these regulations but defined in the applicable legal framework or the Consumer Protection Act, 1986 shall have the meanings respectively assigned to them in the said enactment.