Section 9(3)(c) in Tamil Nadu Local Authorities Entertainments Tax Act, 2017

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3)(c) in Tamil Nadu Local Authorities Entertainments Tax Act, 2017

(c)one hundred and fifty per cent of tax assessed or reassessed, if the tax paid as per the return falls short of the tax assessed or reassessed by more than fifty per cent:

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State of Tamilnadu - Subsection

Section 9(3)(c) in Tamil Nadu Local Authorities Entertainments Tax Act, 2017