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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(f)As far as practicable, the time taken for passing an adoption order, shall not exceed two months from the date of filing of a application.