Section 12(5) in Ramchandra Chandravansi University Act, 2018
(5)The Chancellor shall have the following powers, namely:(a)to call for any information or record;(b)to appoint the Vice Chancellor;(c)to remove the Vice Chancellor in accordance with the provisions of this Act; and(d)such other powers as may be conferred on him by this Act or Statutes made thereunder.
