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Allahabad High Court

State Of U.P. vs Insaf Ali And Others on 17 February, 2011

Bench: Ravindra Singh, Arvind Kumar Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- GOVERNMENT APPEAL No. - 764 of 2004
 

 
Petitioner :- State Of U.P.
 
Respondent :- Insaf Ali And Others
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Arvind Kumar Tripathi,J.

The office has not sent the record of criminal appeal no. 2686 of 2000.

List on 25.2.2011 along with criminal appeal no. 2686 of 2000.

Order Date :- 17.2.2011 N.A.