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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(3)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)with the sanction of the Corporation, sell, let out on hire or otherwise convey any movable property belonging to the Corporation.