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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Explosives Rules, 2008

(2)ten tonnes or the maximum carrying capacity of a road van, permitted by road transport authority, whichever is less:Provided that if the explosives to be transported is of Class 2, the quantity of explosives shall not exceed fifteen tonnes or the maximum carrying capacity of the van, whichever is less;