Allahabad High Court
Banshi Lal vs Radhey Shyam on 19 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- SECOND APPEAL No. - 849 of 1978 Petitioner :- Banshi Lal Respondent :- Radhey Shyam Petitioner Counsel :- Haider Husain,B.P. Yadav,B.R. Yadav,R.S. Yadav,V.S.Singh Respondent Counsel :- N.D. Kesari,P.K. Kesari Hon'ble Sanjay Misra,J.
A rejoinder affidavit in the substitution matter has been filed by Sri V.S.Singh, learned counsel for the appellant today. Let the same be paced on record.
As prayed by Sri P.K.Kesari, learned counsel for the respondent, list in the next cause list.
Order Date :- 19.1.2010 Lbm/-