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Allahabad High Court

Ram Raj And Another vs Gaon Sabha Kalipur And Others on 6 August, 2010

Author: Yogendra Kumar Sangal

Bench: Yogendra Kumar Sangal

Court No. - 10

Case :- CONSOLIDATION No. - 2861 of 1980

Petitioner :- Ram Raj And Another
Respondent :- Gaon Sabha Kalipur And Others
Petitioner Counsel :- S.C.Misra,D.S.Shukla,Mohammad Adil Khan,Mohd.
Arif Khan,Mohiuddin Khan,P.L. Misra,S.K. Srivastava
Respondent Counsel :- C.S.C.,R.N.Gupta

Hon'ble Yogendra Kumar Sangal,J.

C.M. Application No. 53976 of 2010 This is an application to recall the order dated 13.05.2010. Neither copy of the application is given to the learned standing counsel nor counsel for the respondent No. 5 who is private party. Copy be given to the learned standing counsel and steps be taken for respondent No. 5 within seven days. If steps taken, issue notice to the respondent No. 5 for filing counter affidavit within three weeks. Rejoinder affidavit, if any, be filed in another one week.

List thereafter. If steps not taken, office to place the file before the court immediately thereafter.

Order Date :- 6.8.2010 Rakesh/-