Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(1)(iii) in Bihar and Orissa Excise Rules, 1919 (iii)the officer issuing the said pass has forwarded two copies thereof to the Collector of the district from which the bhang is to be exported;