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Madhya Pradesh High Court

Surendra Kumar Verma vs The Executive Engineer Mp Rajya Krishi ... on 22 June, 2015

                          MCC-1497-2015
 (SURENDRA KUMAR VERMA Vs THE EXECUTIVE ENGINEER MP RAJYA KRISHI VIPRAN
                                BOARD)


22-06-2015

Shri Himanshu Mishra, learned counsel for the petitioner.

This application has been filed for restoration of W.P. No.21604/2013, which was dismissed for want of prosecution on 28.04.2015.

Keeping in view the reasons indicated in the application, which is supported by affidavit of the counsel himself and finding reasons to be bonafide, the restoration application is allowed. W.P. No.21604/2013 is restored to its original file. It be placed for orders before an Appropriate Bench.

Application stands allowed and disposed of.



(RAJENDRA MENON)                              (VANDANA KASREKAR)
      JUDGE                                         JUDGE