Madhya Pradesh High Court
Surendra Kumar Verma vs The Executive Engineer Mp Rajya Krishi ... on 22 June, 2015
MCC-1497-2015
(SURENDRA KUMAR VERMA Vs THE EXECUTIVE ENGINEER MP RAJYA KRISHI VIPRAN
BOARD)
22-06-2015
Shri Himanshu Mishra, learned counsel for the petitioner.
This application has been filed for restoration of W.P. No.21604/2013, which was dismissed for want of prosecution on 28.04.2015.
Keeping in view the reasons indicated in the application, which is supported by affidavit of the counsel himself and finding reasons to be bonafide, the restoration application is allowed. W.P. No.21604/2013 is restored to its original file. It be placed for orders before an Appropriate Bench.
Application stands allowed and disposed of.
(RAJENDRA MENON) (VANDANA KASREKAR)
JUDGE JUDGE