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[Cites 0, Cited by 0] [Section 205C] [Entire Act]

State of Kerala - Subsection

Section 205C(a) in Kerala Panchayat Raj Act, 1994

(a)to furnish, within specified time a list in writing containing the names of the employer and all persons who were employed or working in such office, hotel, boarding or lodging house, club, firm or company as officers, employees, interpreters, agents, suppliers or contractors along with a statement of the salary or income of such persons employed and