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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(ix) in Orissa Minor Minerals Concession Rules, 2004

(ix)Attested copies of documents to establish that he has already set up or has definite plan for setting up an industry in the State for processing decorative stone;