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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(2) in Rajasthan Land Revenue Act 1956

(2)The Provisions of sub-section (1) shall apply to all applications or proceedings lending on the date of the commencement of the Rajasthan Revenue Laws (Amendment) ordinance, 1975 (Ordinance No. 13 of 1975).