Section 26(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(3)Each Board shall consist of at least four members:Provided that where the number is less than four the Vice-Chancellor shall nominate such number or members as may be necessary to make up the deficiency subject, however to the conditions that the total number of co-opted and nominated members shall not exceed three.
