Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 84 in The Rajasthan Excise Rules, 1956 84. Witnesses from more than 5 miles not to be summoned. - An Excise Officer shall not summon witnesses residing at a place more than 5 miles from the border of the area for which he is appointed.
