Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 191 in Rajasthan Land Revenue (Land Records) Rules, 1957

191. Testing of Crop Statements.

- On completing the inspection of the Khasra of one or more villages in a circle, the Inspector shall check the crop statements and after satisfying himself that they are properly prepared and that the totals are correct, he shall submit a consolidated form for his circle to the Office Qanungo. The submission of statement should be completed by the dates fixed. The original Jinswars should be kept by the Inspector till the area statement is completed.