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State of Bihar - Section

Section 203 in Bihar Chaukidari Manual

203.

The District Superintendent of Police shall recoup his permanent advance at the necessary intervals, upon bills countersigned by the District Magistrate to which the payment vouchers of Form H are attached as vouchers.Upon receipt of such a bill for countersignature the Magistrate's Office shall note the rewards given, against the names of the chaukidars concerned, in Register II.