Delhi High Court - Orders
Emirates Shipping Line Fze (Erstwhile ... vs The Assistant Commissioner Of ... on 3 April, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7807/2024
EMIRATES SHIPPING LINE FZE
(ERSTWHILE EMIRATES SHIPPING LINE DMCEST)
.....Petitioner
Through: Mr S.S. Tomar, Advocate.
versus
THE ASSISTANT COMMISSIONER OF
INCOME-TAX CIRCLE 1(2)(2), NEW DELHI
.....Respondent
Through: Mr Puneet Rai, SSC, Mr Ashvini
Kumar and Mr Rishabh Nangia, SCs
and Mr Nikhil Jain, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 03.04.2025 CM APPL. 19584/2025(withdrawal)
1. The Division Bench has not assembled today as HMJ Vibhu Bakhru is on leave.
2. List on 08.04.2025.
BY ORDER (COURT MASTER) APRIL 03, 2025 TR Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 00:44:39