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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2)(c) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(c)An employee shall not make use of the resources and facilities of the institution or Management for his personal use or for commercial, political or religious purposes.