Section 11(1)(iv) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

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State of Uttar Pradesh - Subsection

Section 11(1)(iv) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(iv)To hear and decide appeals arising from the official orders of major punishment (i.e. dismissal, removal or reduction in rank) passed by the District Committee;

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State of Uttar Pradesh - Subsection

Section 11(1)(iv) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976