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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(4)(b) in Tamil Nadu Elementary Education Act, 1920

(b)all expenses incurred by the State Government on behalf of the municipal council provided that municipal council has given previous authority in writing to the bank or treasury to debit such expenses to the fund without the issue of any order or cheque.