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Union of India - Section

Section 11 in India Service (Performance Appraisal Report) Rules, 2007

11. General.

- The Central Government may issue instructions, not inconsistent with the provisions of these rules, or as it may consider necessary, with regard to the writing of the performance appraisal reports, the maintenance of the performance appraisal dossier and the effect of the performance appraisal reports on the conditions of service of a member of the Service.