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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(i) in Tamil Nadu Local Bodies Ombudsman Act, 2014

(i)enquire into any written complaint from the Government or that has come to the notice of the Ombudsman in which corruption or maladministration of a public servant or a local body is alleged;