Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Vegetable Oil Products Control Order, 1947 13. The Controller may enter and inspect any place where Vegetable Oil Products are manufactured, stored or exposed for sale, and take samples of such articles for examination.
