Section 9(2)(e) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(e) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(e)keep in a clean and proper state, remove all filth and refuse and dispose of them at such place and in such manner as the village panchayat or the panchayat union council, as the case may be, may direct; and

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State of Tamilnadu - Subsection

Section 9(2)(e) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000