Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40F(1)] [Section 40F] [Entire Act]

State of Tamilnadu - Subsection

Section 40F(1)(b) in Tamil Nadu Forest Act, 1882

(b)the use and registration of boats used in salving and collecting timber;