Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270] [Entire Act] State of West Bengal - Subsection Section 270(1) in The West Bengal Motor Vehicles Rules, 1989 (1)[* * *] [Sub-rule (1) omitted vide Notification No. 2044-WT/3M-18/2005 dated 26.4.2005 (w.e.f. 27.4.2005).]
