Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114DA] [Entire Act] Union of India - Subsection Section 114DA(1) in Income Tax Rules, 1962 (1)The annual statement as provided under section 285 for every financial year, shall be furnished in Form No. 49C.
