Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(ii) in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979

(ii)The price paid for similar lands in the vicinity in recent years.