Section 32 in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976
32. Declaration as to the policy of the state.-
It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution.Explanation.- In this section, "State" has the same meaning as in article 12 of the Constitution.
