Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 421 in Rules under the United Provinces Excise Act, 1910 421. Import also to be subject to rules in exporting State. - The import shall also be subject to such rules as may be in force in the State or district from which the spirit is to be imported.
